Andhra Pradesh High Court - Amravati
Konatham Sailaja vs Union Of India, Ministry Of Health And ... on 23 August, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.W.P.No.17020 of 2021
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note
4. 23.8.2021 RRR, J Post on 07.09.2021 in 'motion list' for instructions of the learned Government Pleader for Medical Health and learned Assistant Solicitor General.
_________ RRR, J RJS 2 3