Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 47] [Entire Act] State of Bihar - Subsection Section 47(14) in The Bihar Panchayat Raj Act, 2006 (14)Education, including Primary and Secondary Schools-(i)Promotion of Primary and secondary Education;(ii)Construction, repair and maintenance of primary school buildings.
