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Madras High Court

M.A.Mohammed Abdul Kader … vs M.Aravind on 12 January, 2023

Author: P.D. Audikesavalu

Bench: P.D. Audikesavalu

                                                                  Contempt Petition (MD) No. 1787 of 2022

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 12.01.2023

                                                      CORAM

                                  THE HON'BLE MR. JUSTICE P.D. AUDIKESAVALU

                                       Contempt Petition (MD) No. 1787 of 2022

                M.A.Mohammed Abdul Kader                                                 … Petitioner

                                                          -vs-

                1. M.Aravind, I.A.S,
                   The District Collector,
                   Office of the District Collector,
                   Kanyakumari District, Nagercoil.

                2. A. Mohamed Jamaluddin,
                   The Chief Executive Officer,
                   Tamil Nadu Wakf Board, No.1,
                   Jaffer Sirang Street,
                   Vallal Seethakadhi Nagar,
                   Chennai - 600 001.

                3. Khader Sheriff,
                   The Superintendent of Wakfs,
                   Office of the Wakf Superintendent,
                   Khader Avulla Pallivasal Campus,
                   No.51/80, Trivandrum Road,
                   Palayankottai, Tirunelveli District.

                4. Ibraheem,
                   The Wakf Inspector,
                   Office of the Wakf Superintendent,
                   Khader Avulla Pallivasal Campus,
                   No.51/80, Trivandrum Road,
                   Palayankottai, Tirunelveli District.                             ... Respondents


https://www.mhc.tn.gov.in/judis
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                                                                    Contempt Petition (MD) No. 1787 of 2022

                Prayer:- Contempt Petition filed under Section 11 of Contempt of Courts Act,
                1971, praying to punish the Respondents for Contempt of Court for disobeying
                the order of this Court dated 19.04.2022 made in W.P. (MD) No. 7211 of 2022.

                                  For Petitioner   :     Mr. G.Aravinthan

                                  For Respondents :      Mr. D.Gandhiraj,
                                                         Special Government Pleader for R1
                                                         Mr. K.K.Senthil for R2 to R4


                                                       ORDER

Learned Counsel appearing for the Petitioner states that the Petitioner is not pressing this Contempt Petition and he has made an endorsement to that effect in the court record.

2. In view of the same, the Contempt Petition is closed as not pressed. No costs.

12.01.2023 PKN Index: Yes/No NCC: Yes/No Note: Issue order copy by 30.01.2023.

To https://www.mhc.tn.gov.in/judis 2/4 Contempt Petition (MD) No. 1787 of 2022

1. The District Collector, Office of the District Collector, Kanyakumari District, Nagercoil.

2. The Chief Executive Officer, Tamil Nadu Wakf Board, No.1, Jaffer Sirang Street, Vallal Seethakadhi Nagar, Chennai - 600 001.

3. The Superintendent of Wakfs, Office of the Wakf Superintendent, Khader Avulla Pallivasal Campus, No.51/80, Trivandrum Road, Palayankottai, Tirunelveli District.

4. The Wakf Inspector, Office of the Wakf Superintendent, Khader Avulla Pallivasal Campus, No.51/80, Trivandrum Road, Palayankottai, Tirunelveli District.

https://www.mhc.tn.gov.in/judis 3/4 Contempt Petition (MD) No. 1787 of 2022 P.D. AUDIKESAVALU, J.

PKN Contempt Petition (MD) No. 1787 of 2022 12.01.2023 https://www.mhc.tn.gov.in/judis 4/4