Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 211(1)] [Section 211] [Entire Act] State of Gujarat - Subsection Section 211(1)(b) in The Gujarat Provincial Municipal Corporations Act, 1949 (b)to remove, reconstruct or make any addition to or structural alteration in any portion of such building which is within the regular line of the street,