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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Uttar Pradesh - Subsection

Section 129(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)the register referred to in clause (a) and the certificates referred to in clause (b) attached to such register are -
(i)kept at such construction site in case such register and certificate relate to lifting appliances, loose gear and wire ropes;
(ii)produced on demand before an Inspector having jurisdiction; and
(iii)retained for at least five years after the date of the last entry made in such register;