Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Andhra Pradesh - Subsection

Section 80(2)(c) in Andhra Pradesh Education Act, 1982

(c)that the order is perverse or arbitrary ; or