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[Cites 0, Cited by 0] [Section 790] [Entire Act]

Bengal Presidency - Subsection

Section 790(i) in Police Regulations, Bengal , 1943

(i)He shall himself write, under the guidance of the officer-in-charge of the police-station, the different registers and records maintained by Assistant Sub-Inspectors and Sub-Inspectors and shall hold chaukidari parades and write up the attendance register.