Section 37(1)(c) in The West Bengal Mining Settlements (Health And Welfare) Act, 1964
(c)the grant of pensions and gratuities out of the Mining Settlement Fund to the officers and servants of the Board other than the Health Officers, including the grant of pensions and gratuities to members of the families of such officers and servants of the Board as have died of any disease contracted or injury suffered in the discharge of duties imposed by or under this Act which were attended with extraordinary bodily risk;