Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(5) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992 (5)The register shall be preserved by the authorised officer for a period of three years following the crushing season to which it relates.
