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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1) in Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005

(1)Every Mohalla Samiti shall consist of following :-
(a)Mohalla Samiti shall consist of Ward Councillor and the nominated members of the ward.
(b)for each ward, members shall be nominated from of the people residing therein. Following number of members shall be in each ward :-
No. Type of ULB Number of Committees Number of Members
1 Municipal Corporation one in each ward 10
2 Municipal Council one in each ward 7
3 Nagar Panchayat one in each ward 5