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[Section 4]
[Entire Act]
State of Chattisgarh - Subsection
Section 4(1) in Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005
| No. | Type of ULB | Number of Committees | Number of Members |
| 1 | Municipal Corporation | one in each ward | 10 |
| 2 | Municipal Council | one in each ward | 7 |
| 3 | Nagar Panchayat | one in each ward | 5 |