Section 5 in Extradition Treaty between the Government of the Republic of India and the Government of the Kingdom of Bahrain

[Cites 0, Cited by 0] [Entire Act]

International Treaty - Section

Section 5 in Extradition Treaty between the Government of the Republic of India and the Government of the Kingdom of Bahrain

5. If the case or the sentence had lapsed by virtue of the law of either of the Contracting States when the request for extradition was received;