Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] State of Goa - Subsection Section 20(1)(iv) in The Goa Private Security Agencies Rules, 2008 (iv)Hearing: free from defect; should be able to hear and respond to the spoken voice and the alarms generated by Security equipments.