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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Assam - Subsection

Section 75(3) in Instructions Relating to Liquor

(3)Bottling. - The bottling of spirit shall be done by the contractors and the quart and pint bottles shall contain respectively ⅙th and 1/12th of an imperial gallon of liquor of 30 degree U.P. and 60 degree U.P. Each bottle shall be effectively and securely sealed with a crown cork and labelled to show the strength of the liquor it contains red labels being used for liquor at 30 degree U.P. and green for 60 degree U.P.