Calcutta High Court
Pathardih Engineering Works vs Board Of Trustees For The Port Of ... on 11 March, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1836 of 1999 IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION ORIGINAL SIDE Pathardih Engineering Works Versus Board of Trustees for the Port of Calcutta Before:
The Hon'ble Justice Girish Chandra Gupta Date: 11th March 2010 None appears for either of the parties. Let this matter be listed on 16th March 2010 with endorsement (2).
(Girish Chandra Gupta, J.) R. Bose A.R.(CR)