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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2) in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

(2)Appointment to any post by direct recruitment shall be subject lo the production of a medical certificate physical fitness in the form annexed issued by Civil Surgeon or District Medical Board duly constituted by the State Government, for this purpose.