Supreme Court - Daily Orders
M/S National Building Construction ... vs Union Of India on 2 January, 2014
\210
ITEM NO.94 REGISTRAR COURT.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K. HANJURA
Petition(s) for Special Leave to Appeal (Civil) No(s).38526-38527/2012
N.B.C.C.LTD Petitioner(s)
VERSUS
UOI AND ORS Respondent(s)
(With prayer for interim relief and office report)
Date: 02/01/2014 These Petitions were called on for hearing today.
For Petitioner(s)
Mr. Varun Gaba, Adv.
Mr. Praveen Swarup,Adv.
For Respondent(s)
Mr. B. Krishna Prasad,Adv.
UPON hearing counsel the Court made the following
O R D E R
The learned counsel for the petitioner is present. The learned Advocate-on-Record, Mr. B.Krishna Prasad, appearing on behalf of the respondent Nos.1 and 2 shall be directed to file the vakalatnama on behalf of the respondent No.3 within a week’s time, in case he chooses to do so.
List again on 12.2.2014.
| | | (M.K. HANJURA) | | | |REGISTRAR | |rd | | |