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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(6) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(6)The application for licence shall be accompanied by a certificate signed by the approved contractor in the following format :-"I ............., the approved contractor, have carried out the examination, inspection and testing of the lift, escalator or moving walk in accordance with the Maharashtra Lifts, Escalators and Moving Walks Act, 2017 and the rules framed thereunder, and I am of the opinion that the installation is fit for use.".