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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(b) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

(b)establishment of institutions of science and technology, vocation and profession, higher learning to cater the need of growing economy of both the State and the nation;