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State of Madhya Pradesh - Section

Section 1 in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Sthaniya Nidhi Sampariksha Adhiniyam, 1973.
(2)It extends to the whole of Madhya Pradesh.
(3)It shall [come into force on such date] [W.e.f. 1-11-1973 vide Notification No. D. 2052-2812-1V-Ni-3-73, published in M.P. Rajpatra (Asadharan) dated 1-11-1973.] as the State Government may, by notification, appoint.