Punjab-Haryana High Court
Devdutt And Others vs State Of Haryana And Others on 2 August, 2011
Bench: Jasbir Singh, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.3735 of 2011
Date of decision: 02.08.2011
Devdutt and others
.....Petitioners
versus
State of Haryana and others
......Respondents
CORAM: Hon'ble Mr.Justice Jasbir Singh
Hon'ble Mr.Justice Augustine George Masih
Present: Mr. Lokesh Sinhal, Advocate, for the petitioner (s)
Mr.Hawa Singh Hooda, Advocate General, Haryana with
Mr.Kamal Sehgal, Addl.A.G. Haryana
Jasbir Singh, J. (Oral)
For order, see order of even date passed in CWP No.12251 of 2010, titled as Bega and others versus The State of Haryana and others.
(Jasbir Singh)
Judge
02.08.2011 (Augustine George Masih)
gk Judge