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Punjab-Haryana High Court

Devdutt And Others vs State Of Haryana And Others on 2 August, 2011

Bench: Jasbir Singh, Augustine George Masih

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                                   CWP No.3735 of 2011
                                              Date of decision: 02.08.2011

Devdutt and others
                                                            .....Petitioners
                                  versus
State of Haryana and others
                                                         ......Respondents


CORAM: Hon'ble Mr.Justice Jasbir Singh
       Hon'ble Mr.Justice Augustine George Masih


Present:     Mr. Lokesh Sinhal, Advocate, for the petitioner (s)
             Mr.Hawa Singh Hooda, Advocate General, Haryana with
             Mr.Kamal Sehgal, Addl.A.G. Haryana

Jasbir Singh, J. (Oral)

For order, see order of even date passed in CWP No.12251 of 2010, titled as Bega and others versus The State of Haryana and others.


                                           (Jasbir Singh)
                                               Judge


02.08.2011                            (Augustine George Masih)
gk                                           Judge