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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(2)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(iv)the marks required for passing in any subject and the examination conducted by it as a whole and for exemption, credit and distinction in any subject;