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[Section 19]
[Entire Act]
State of Punjab - Subsection
Section 19(1) in The Lovely Professional University Act, 2005
| (a) | the Chancellor; | .. | Chairman |
| (b) | the Vice-Chancellor; | .. | Member |
| (c) | two members of the Trust, to be nominated by the Trust; | .. | Members |
| (d) | one person from Academia or Industry, to be nominated by theChancellor; | .. | Members |
| (e) | two Heads of the Institutes of the Trust, to be nominated bythe Trust; | .. | Members |
| (f) | two Deans or Directors of the University, to be nominated bythe University; and | .. | Members |
| (g) | one nominee of the Government of the State of Punjab,Department of Technical Education or Medical Education or HigherEducation. | .. | Members |