Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 14]

Himachal Pradesh High Court

Balwan Singh And Another vs . State Of H.P And Others on 21 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Balwan Singh and another Vs. State of H.P and others CWP No.7322 of 2021 .

21.3.2022 Present: Mr. Abhebdra Gupta, Advocate for the petitioners.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals and Mr. Yudhvir Thakur & Mr. Bhupinder Thakur, Deputy Advocate General for the respondents­State.

Admit.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 21.3.2022 (mamta) ::: Downloaded on - 22/03/2022 20:11:32 :::CIS