Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(a) in East Punjab Urban Rent Restriction (Amendment) Act, 1985 (a)in clause (h), for the words "the Schedule", the word and figure 'Schedule I" shall be substituted; and
