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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(ii) in The Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980

(ii)Where an employee is under suspension on that date, the option shall be exercised within four months of the date of his return to duty.