Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Jammu-Kashmir - Subsection Section 107(2) in The Constitution of Jammu and Kashmir (2)The seal shall be delivered to and kept in the custody of the Registrar or, such other officer of the Court as the Chief Justice may designate in this behalf.
