Rajasthan High Court - Jodhpur
Arjunram vs Cbi on 7 December, 2016
IN THE HIGH COURT OF JUDICATURE FOR
RAJASTHAN AT JODHPUR
S.B. 2nd SUSPENSION OF SENTENCE(Appeal) NO. 1309 / 2016
Arjunram aged 60 years S/o Sh. Thakur Ram b/c Bishnoi, R/o
Sub postmaster Phalaudi now Hanuman Nagar Bhojasar Tehsil
Phalaudi District Jodhpur
(At present lodged in Central Jail Jodhpur)
----Appellant
Versus
CBI Through Special PP Jodhpur
----Respondent
__________________________________________
For Petitioners : Mr. R.S. Gill
For Respondents : Mr. Sachin Acharya
__________________________________________
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Order 07/12/2016 The earlier application of the accused-appellant for suspension of sentence was dismissed only on 01.09.2016 by passing a detailed order. Hardly any time has passed and the present second application for suspension of sentence has been moved.
No fresh ground is made out for suspension of sentence awarded to the accused-appellant.
Dismissed accordingly.
(NIRMALJIT KAUR)J. Arvind/14