Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12th in The Indian Medical Council Act, 1956 12th. November, 1978. M.B.Ch. B. (University of Sheffield, U.K.)This qualification shall be a recognized medical qualification when granted on or after
