Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 36] [Entire Act] State of Punjab - Section Section 5 in Punjab Gram Panchayat Act, 1952 5. For Statement of Objects and Reasons, see Punjab Government Gazette (Extraordinary), 1956, pages 542-43.
