Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act] State of Punjab - Subsection Section 49(1)(b) in Punjab Regional and Town Planning and Development Act, 1995 (b)all moneys received by the Authority from sources other than the State Government or the Central Government, by way of loans or debentures;