(1)No person shall enter aerodrome or the Aircraft with any arm, ammunition or explosive:Provided that the provisions of this sub-rule shall not be applicable,-(i)to the Aviation Security Group, Armed Forces and Police personnel required to carry their arms or ammunition in connection with the performance of their duties; and -(ii)to such dummy weapon, explosive, explosive device or any other dummy prohibited item, duly authorised by the Commissioner, for the purpose of testing the efficacy of Aviation Security.
