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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xxxi) in The Gas Cylinders Rules, 2016

(xxxi)"hot repair or reconditioning of the LPG cylinders or other welded cylinders" means repair or replacement of valve protection ring, foot ring, other protective fitments and removal of permissible dents of LPG cylinders or other welded cylinder followed by heat treatment as per the standards or codes accepted by the Chief Controller;