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Supreme Court - Daily Orders

Anil Kumar vs The State Of Rajasthan And Ors. ... on 17 August, 2015

\202       ITEM NO.6                             REGISTRAR COURT. 1                          SECTION
XV

                                        S U P R E M E C O U R T O F           I N D I A
                                                RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MRS. RACHNA GUPTA

       Petition(s) for Special Leave to Appeal (C)                           No(s).       7837/2012

       ANIL KUMAR                                                                     Petitioner(s)

                                                              VERSUS

       STATE OF RAJASTHAN & ORS.                                                      Respondent(s)
       (with office report)

       Date : 17/08/2015 This petition was called on for hearing today.

       For Petitioner(s)                         Ms. Swati Ghildiyal,Adv.
                                                 Ms. K. V. Bharathi Upadhyaya,Adv.


       For Respondent(s)                         Mr. S.S. Shamshery,Adv.
                                                 Ms. Ruchi Kohli,Adv.

                                                 Mr. Surya Kant,Adv.



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Service of respondent nos. 1 and 3 to 5 is complete but none has appeared for respondent 3 to 5. However, Mr. Ishu P. has appeared for respondent no. 1. Vakalatnama and counter affidavit be filed within respective stipulated time period.

Pleadings have already been received by respondent no. 2.

Learned counsel for the respondent no. 2 to file Counter affidavit within four weeks.

Service report on respondent no. 6 is still awaited.

Signature Not Verified Digitally signed by Hema Joshi Date: 2015.08.21

List on 14th October, 2015.

11:06:35 IST Reason:

(RACHNA GUPTA ) Registrar