Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 88 in The Haryana Rural Development Rules, 1987 88. [-] [ 'Henna (Mehandi)' omitted By Haryana Notification No. GSR 44/HA 6/86/S.8/94 dated 6.6.1994.]
