Chattisgarh High Court
Gorelal @ Vijay Pratap vs State Of Chhattisgarh 21 ... on 27 March, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPCR No. 198 of 2019
Gorelal @ Vijay Pratap Versus State Of Chhattisgarh
27/03/2019 Shri V. K. Pandey, Counsel for the Petitioner.
Shri Akash Pandey, P. L. for the State.
Admit
Issue notice
Shri Akash Pandey, appears and accepts notice on
behalf of respondents No. 1 to 5.
Learned State counsel is granted two weeks time to file reply.
List this matter for final disposal at motion stage on 5th of April.
Sd/-
(Sanjay K. Agrawal) Judge Jyoti