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Chattisgarh High Court

Gorelal @ Vijay Pratap vs State Of Chhattisgarh 21 ... on 27 March, 2019

           HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                               WPCR No. 198 of 2019
            Gorelal @ Vijay Pratap Versus State Of Chhattisgarh




27/03/2019             Shri V. K. Pandey, Counsel for the Petitioner.

                       Shri Akash Pandey, P. L. for the State.

                       Admit

                       Issue notice

                       Shri Akash Pandey, appears and accepts notice on
              behalf of respondents No. 1 to 5.

Learned State counsel is granted two weeks time to file reply.

List this matter for final disposal at motion stage on 5th of April.

Sd/-

(Sanjay K. Agrawal) Judge Jyoti