Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(5) in The Gujarat Scheduled Castes Development Corporation Act, 1985

(5)Copies of the reports referred to in sub-section (4) shall be laid by the State Government, as soon as may be, before the State Legislature.