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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(e) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(e)"Course of Study" means a course of study and curricular duly prescribed by the Board under section 40(ii) of the Act and includes the D.H.M.S. course of study: