Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(u) in Rajasthan Schools (Regulation of Fee) Act, 2016 (u)"School Level Fee Committee" means the School Level Fee Committee constituted under clause (a) of sub-section (2) of Section 4;
