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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2)(v) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(v)the licensee shall cause the schedule of rates referred to in clause (iv) to be prominently exhibited in two conspicuous places of the storage/hat/bazar/mela,