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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(f) in Rajasthan Public Procurement Rules, 2012

(f)The procuring entity shall issue bidding documents to each registered bidder that responds to the invitation to present submissions and pays the price of the documents, if any.