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[Cites 0, Cited by 0] [Section 40] [Entire Act]

NCT Delhi - Subsection

Section 40(3) in The Delhi Lands Reforms Act, 1954

(3)On exchange made in accordance with the sub section (1), the parties to such exchange shall have the same rights in the land received in exchange as they had in the land given in exchange.] [Substituted by Act 38 of 1965, section 6 for "section 40"]