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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(2) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(2)A person seeking employment as domestic worker shall submit the information in Form-III to the agency and in case the person has stayed in more than one district during the last five years then separate forms shall be submitted for each district.