Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(iii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(iii)The alteration or shifting desired by consumer shall be carried out by the Engineer concerned subject to following terms and conditions and such other conditions as the Board may prescribe from time to time :