Section 2(1)(n) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

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State of Jammu-Kashmir - Subsection

Section 2(1)(n) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(n)"company" means a company incorporated and registered under the Companies Act, 2013 and includes,-

(i)a corporation established by or under any Central Act or State Act ;

(ii)a development authority or any public authority established by the Government in this behalf under any law for the time being in force ;