Madras High Court
M/S.Bharathiar University vs The Regional Provident Fund ... on 2 March, 2022
Author: D.Krishnakumar
Bench: D.Krishnakumar
W.P.No.3714 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 2.3.2022
CORAM:
THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR
W.P.No.3714 of 2022
and W.M.P.No.3863 of 2022
M/s.Bharathiar University
Rep by Its Registrar I/c Dr. K. Murugavel
Marudhamalai Main Road,
Coimbator E641 046. ... Petitioner
Vs.
The Regional Provident Fund Commissioner,
Employees Provident Fund Organization,
Regional Office, P.Bn. No.3875,
Dr. Balasundaram Road, Coimbatore 641 018. ... Respondent
Prayer : Writ petition filed under Article 226 of the Constitution of India,
praying for the issuance of a Writ of Certiorari, calling for the records
pertaining to the impugned order No.TN/RO-CBE/RECOVERY/CC-14/CB/CBE/
78899/2022 dated 08.02.2022 and quash the same.
For Petitioner : No appearance
For Respondent : Mrs.R.Meenakshi
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https://www.mhc.tn.gov.in/judis
W.P.No.3714 of 2022
ORDER
Learned counsel appearing for the respondent would submit that the entire amount has been paid to the petitioner and therefore, nothing survives for adjudication in the writ petition.
2. Recording the said statement, the writ petition stands dismissed as infructuous. No costs. Connected miscellaneous petition is closed.
2.03.2022 Speaking / Non Speaking order Index : Yes/No Internet : Yes/No vaan To The Regional Provident Fund Commissioner, Employees Provident Fund Organization, Regional Office, P.Bn. No.3875, Dr. Balasundaram Road, Coimbatore 641 018.
2/3https://www.mhc.tn.gov.in/judis W.P.No.3714 of 2022 D.KRISHNAKUMAR, J.
vaan W.P.No.3714 of 2022 and W.M.P.No.3863 of 2022 Dated: 2.3.2022 3/3 https://www.mhc.tn.gov.in/judis