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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(4) in Punjab Self-Supporting Co-operative Societies Act, 2006

(4)If the audited annual financial statement of accounts and annual report of activities of the self-supporting co-operative society for the previous financial year are not sent to each member by the Board, alongwith the notice to attend the annual general meeting by registered post, all Directors of the Board shall cease to hold their offices on the date of the annual general meeting.