Section 7(1)(ii) in THE ANDHRA PRADESH DECENTRALISATION AND INCLUSIVE DEVELOPMENT OF ALL REGIONS ACT, 2020

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(ii)Visakhapatnam Metropolitan Region Development Area (hereinafter referred to as Visakhapatnam) to be called as the ‘Executive Capital’; and

Legal Document View