Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 46 in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 46. The foodstuffs and other items to be served in in the canteen shall be in conformity with the normal habits of the contract labour.
