Section 64I(4) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
(4)[ Notwithstanding anything contained in the foregoing provisions, the requirement shall be made by the [Director] [Substituted by Notification No. F. 10(28)/Agriculture/Group-2/78, dated 20.7.1979-Rajasthan Gazette, Part IV-C, dated 2.8.1979, p. 214, dated 20.7.1979 [2.8.1979].] or any officer authorised by him by either of the following methods as he may deem fit:-(i)by selecting the candidates after advertising the posts in daily news papers, or(ii)[ by selecting the candidates after calling for the candidates from local employment exchange of the area and State Sainik Board or District Sainik Board as the case may be.] [Substituted by Notification No. F. 10(28)/Agriculture 2B/78, dated 1.8.1984-Rajasthan Gazette, Extraordinary, Part IV-C, dated 3.8.1984, p. 91, dated 1.8.1984.]][Provided that the direct recruitment to the post of Lower Division Clerk, Auction clerk and Auctioneer shall be made by a competitive examination to be conducted by the Director or Authority authorised by the Director as per the scheme and syllabus of the examination specified in Appendix 'E'] [Added by Notification No. G.S.R. 41, dated 6.7.2012.]
