Section 18(1)(g) in The Jammu and Kashmir Passengers Taxation Act, 1963

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(1)(g) in The Jammu and Kashmir Passengers Taxation Act, 1963

(g)contravenes any other provision of this Act or the rules framed thereunder any such provisions or rule not specifically provided for in this Act, shall be liable, on a subsequent conviction to a fine not exceeding twenty-five rupees for each-day of the continence of the offices

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State of Jammu-Kashmir - Subsection

Section 18(1)(g) in The Jammu and Kashmir Passengers Taxation Act, 1963